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Arjun Kumar vs Hrtc & Anr
2024 Latest Caselaw 15795 HP

Citation : 2024 Latest Caselaw 15795 HP
Judgement Date : 28 October, 2024

Himachal Pradesh High Court

Arjun Kumar vs Hrtc & Anr on 28 October, 2024

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA CWP No. 8430 of 2024 and connected matters.

Decided on: 28th October, 2024 ______________________________________________________

1. CWP No. 8430 of 2024

Arjun Kumar .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

2. CWP No. 10636 of 2024

Jeet Singh .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

3. CWP No. 10638 of 2024

Dharam Chand .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

4. CWP No. 10649 of 2024

Daulat Ram Sharma .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Amru .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Krishan Kumar .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Gurbahadur Singh .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Arjun Singh .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Ramesh Chand .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Pawan Kumar .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Milap Singh .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Ajeet Kumar .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Bishamber Singh .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Gorkhu Ram .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Ramesh Singh .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Harnam Singh .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Dev Raj .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Bhagwan Singh .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Krishan Lal .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Ajit Singh .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Vijay Kumar .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Salig Ram .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Nasib Singh .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Toli Devi .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Rachna Devi .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Manorma Devi .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Nand Kishore Soni .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Pritam Singh .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Chhening Lemo .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Rachhpal Singh .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Hari Krishan .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Onkar Chand .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Puran Singh .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Sher Singh .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Ranjeet .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Puran Chand .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Chain Singh .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Dalgir Singh .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Kirhori Lal .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Subhash Chand .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Mast Ram .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Yoginder Singh .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Rashpal Singh .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Chaman Lal .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Fateh Singh .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Salochna Devi .....Petitioner

Versus

HRTC & Anr. .....Respondents.

______________________________________________________

Coram

Ms. Justice Jyotsna Rewal Dua,

Whether approved for reporting? ______________________________________________________

For the petitioner(s): Mr. Ashok Kumar, Advocate in all the matters.

For the respondents: Mr. Dheeraj K.Vashisht & Mr. Virender Singh Kanwar, Advocates.

Jyotsna Rewal Dua, Judge

Whether reporters of Local Papers may be allowed to see the judgment?

Notice. Mr. Dheeraj K. Vashisht and Mr. Virender Singh

Kanwar, learned counsel, accept notice on behalf of the

respondents.

2. The writ petitions have been filed for the grant of

following substantive relief:-

"That respondent may kindly be directed to grant of pension allowance @5, 10% and 15% of basic pension on attaining the age of 65 years 70 years and 75 years as per judgment dated 06.07.2017 passed by Erstwhile Tribunal in O.A. 2929/2015, which has also been upheld by the Hon'ble H.P. High Court in CWP No. 8570/2023 titled as HRTC Vs. Brij Lal & Ors. which is upheld by Hon'ble Apex Court of India in SLP(Civil) Dairy No(s). 50794/2023."

3. Admittedly, the petitioners have invoked extra ordinary

jurisdiction of this Court under Article 226 of the Constitution of India

without even preferring any representations to the competent

authority for the redresssal of their grievances raised in the writ

petition.

4. Confronted with above, learned counsel for the

petitioners submitted that the petitioners would be preferring

representations within two weeks from today. In case, such

representations are so preferred, the competent authority shall

consider and decide the same, in accordance with law, within further

period of four weeks. The order so passed shall also be

communicated to the petitioners.

5. The instant petition is disposed of in above terms.

Pending miscellaneous application(s), if any, shall also stand

disposed of.

Jyotsna Rewal Dua Judge October 28, 2024 Rohit

 
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