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Decided On : 25.10.2024 vs Dr. Gopal Beri And Anothers
2024 Latest Caselaw 15767 HP

Citation : 2024 Latest Caselaw 15767 HP
Judgement Date : 25 October, 2024

Himachal Pradesh High Court

Decided On : 25.10.2024 vs Dr. Gopal Beri And Anothers on 25 October, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                                                       2024:HHC:10275


         IN THE HIGH COURT OF HIMACHAL PRADESH AT
                          SHIMLA
                                                                               COPC No. 12 of 2024
                                                                             Decided on : 25.10.2024
Sunil Dutt
                                                                                        ...Petitioner
                                                          Versus
Dr. Gopal Beri and anothers.
                                                                                     ...Respondents
Coram
Hon'ble Mr. Justice Ajay Mohan Goel, Judge
Whether approved for reporting?1
For the petitioner                             :          Mr. Shubham Kashyap,
                                                          Advocate.
For the respondents :                                     Mr. Rajpal Thakur, Additional
                                                          Advocate General.

Ajay Mohan Goel, Judge (Oral)

Learned Additional Advocate General informs the

Court that in terms of office order dated 24.10.2024, the

petitioner has been offered appointment on compassionate

basis against Class-IV post, on daily wage basis. The order has

been placed on record. In the light of the said averments, the

proceedings are closed. Notice discharged. Pending

miscellaneous application(s), if any, also stand disposed of

1Whether reporters of the local papers may be allowed to see the judgment?

2024:HHC:10275

accordingly.

(Ajay Mohan Goel) Judge

October 25, 2024 (Shivank Thakur)

 
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