__________________________________________________ vs State Of H.P. & Others
2024 Latest Caselaw 15031 HP

Himachal Pradesh High Court

__________________________________________________ vs State Of H.P. & Others on 14 October, 2024

        IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                  CWP No. 11342 of 2024
                                 Date of Decision: 14.10.2024
        __________________________________________________
        Prakash Chand                              ...Petitioner...

                                           Versus
        State of H.P. & others                                           .....Respondent...

        Coram
        Hon'ble Mr. Justice Bipin Chander Negi, Judge.
        Whether approved for reporting?1

        For the petitioner:                Mr. P.P.Chauhan, Advocate through V.C.
                                           & Ms. Sugandh and Ms. Tara Devi,
                                           Advocates.

        For the respondents:    Mr. B.N.Sharma, Additional Advocate
                                General, for the respondents-State
    4._________________________________________________________
        Bipin Chander Negi, Judge (oral)

Since the present petition is premature, therefore, the same is

dismissed being premature, so also the pending application(s), if any.

(Bipin Chander Negi) Judge

October 14, 2024 (Nisha)

Whether reporters of Local Papers may be allowed to see the judgment?