Gulzari Lal vs State Of Himachal Pradesh And Others
2024 Latest Caselaw 17774 HP

Himachal Pradesh High Court

Gulzari Lal vs State Of Himachal Pradesh And Others on 20 November, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

     IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                                Ex. Petition No. 926 of 2024
                                Decided on 20th November 2024
Gulzari Lal
                                                        ...Petitioner
                           Versus
State of Himachal Pradesh and others
                                                    ...Respondents
Coram

Hon'ble Mr. Justice Ajay Mohan Goel, Judge
1
Whether approved for reporting?
For the petitioner:       Mr. Bonit Thakur, Advocate.

For the respondents:      Mr. Rajpal Thakur, Additional
                          Advocate General, for respondent
                          No.1 to 3.

                          Mr. Rangil Singh, Advocate, for
                          respondent No.4.

Ajay Mohan Goel, Judge (Oral)

The Court stands informed that in compliance to the

judgment passed by the Court, appropriate order has been passed

by the Authority on 22.10.2024.

2. In the light of the said development, these proceedings

are closed.

(Ajay Mohan Goel) Judge

November 20, 2024 (Vinod)