Decided On: 18.11.2024 vs State Of Himachal Pradesh And Others
2024 Latest Caselaw 17570 HP

Himachal Pradesh High Court

Decided On: 18.11.2024 vs State Of Himachal Pradesh And Others on 18 November, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                               2024:HHC:11671




IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                        Execution Petit. No. 268 of 2023
                                        Decided on:             18.11.2024
  Smt. Krishan Lata Sharma                                             ....Petitioner

                   Versus

  State of Himachal Pradesh and others                              ...Respondents
  Coram
  The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
  Whether approved for reporting?1
  For the petitioner    :    Mr. Anuj Gupta, Advocate.

  For the respondent            :       Mr. Pushpender Jaswal, Addl. AG
                                        for respondents No. 1 and 2.

                                :       Mr. K.D. Sood, Senior Advocate with
                                        Mr. Rahul Gathania, Advocate for
                                        respondents No. 3 and 4.
  Ajay Mohan Goel, Judge                (Oral)

Learned Counsel for the petitioner informs the Court

that now the judgment in issue stands complied with in letter and

spirit. Therefore, these proceedings are closed. Notice discharged.

                                                        (Ajay Mohan Goel)
  November 18, 2024                                             Judge
      (narender)




  1       Whether reporters of the local papers may be allowed to see the judgment?