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Himashu Kapoor vs State Of H.P. & Another
2024 Latest Caselaw 17284 HP

Citation : 2024 Latest Caselaw 17284 HP
Judgement Date : 13 November, 2024

Himachal Pradesh High Court

Himashu Kapoor vs State Of H.P. & Another on 13 November, 2024

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Neutral Citation No. ( 2024:HHC:11317-DB )

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

CWP No. 8274 of 2022.

Date of decision : 13.11.2024.

Himashu Kapoor                                       ...Petitioner.
                          Versus
State of H.P. & another                                                ....Respondents
Coram:

The Hon'ble Mr. Justice Tarlok Singh Chauhan, Acting Chief Justice.

The Hon'ble Mr. Justice Satyen Vaidya, Judge.

Whether approved for reporting?1No. For the petitioner : Mr. Sumeet Raj Sharma, Advocate.

For the respondents : Mr. Gobind Korla, Addl. A.G.

Tarlok Singh Chauhan, Acting Chief Justice: (Oral)

The instant petition has been filed for grant of the

following substantive relief:-

"That the technical evaluation vide Annexure P-5 and P- 6 be set aside and the bid of the petitioner be declared responsive and the respondents be directed to evaluate and open the financial bid of the petitioner".

2. The learned Additional Advocate General, on

instructions, has informed the Court that the work in question

has already been completed. Once the work has been completed,

obviously, the instant petition has been rendered infructuous.

Whether reporters of Local Papers may be allowed to see the judgment?

3. Accordingly, the instant petition is disposed of as

having been rendered infructuous. However, the disposal of this

writ petition shall not come in the way of the petitioner, in case he

chooses to avail any other remedy, which may be available to him

under law. Pending applications, if any, also stand disposed of.





                                       (Tarlok Singh Chauhan)
                                         Acting Chief Justice


                                        (Satyen Vaidya)
13th November, 2024                         Judge
      (kck)
 

 
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