Thakur Chand vs State Of H.P. & Others
2024 Latest Caselaw 16836 HP

Himachal Pradesh High Court

Thakur Chand vs State Of H.P. & Others on 11 November, 2024

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Neutral Citation No. ( 2024:HHC:11106 )

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

CWPIL No. 39 of 2024.

Date of decision : 11.11.2024.

Thakur Chand                                             ...Petitioner.
                             Versus
State of H.P. & others                                                  ...Respondents
Coram:
The Hon'ble Mr. Justice Tarlok Singh Chauhan,                                 Acting Chief
Justice.

The Hon'ble Mr. Justice Satyen Vaidya, Judge.

Whether approved for reporting?1 For the petitioner : Mr. Sudhir Bhatnagar, Advocate.

For the respondents : Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Addl. A.G.

Tarlok Singh Chauhan, Acting Chief Justice: (Oral)

The petitioner being aggrieved vide notification dated

17.8.2024, whereby the Government has decided to de-notify

and merge GPS Rashkar into GPS Uchh has filed the instant

petition.

2. The respondents have placed on record instructions

dated 8.11.2024, which goes to indicate that in view of the

decision of the Government, as of now, the said school is

permitted to continue to function. However, the Government

will review the status before the start of the next academic

Whether reporters of Local Papers may be allowed to see the judgment?

session and take a decision as per the State Government policy

with respect to minimum enrolment for each school.

3. Since, GPS Rashkar has been permitted to function

till the next academic session, therefore, this petition has been

rendered infructuous.

4. In view of the above, the instant petition is disposed

of as having been rendered infructuous. Pending applications,

if any, also stand disposed of.

                                        (Tarlok Singh Chauhan)
                                          Acting Chief Justice



                                         (Satyen Vaidya)
11th November, 2024                          Judge
     (kck)