Dhian Singh (Deceased) Through Lrs vs Baba Himachalia Giri
2024 Latest Caselaw 16821 HP

Himachal Pradesh High Court

Dhian Singh (Deceased) Through Lrs vs Baba Himachalia Giri on 11 November, 2024

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA CMP-M No.1496 of 2024 in Review Petition No.116 of 2024 Date of decision: 11.11.2024

Dhian Singh (deceased) through LRs. ...Petitioners.

Versus Baba Himachalia Giri ...Respondent.

Coram:

Ms. Justice Jyotsna Rewal Dua, Judge. Whether approved for reporting?

For the petitioner : Mr. G.D. Verma, Senior Advocate with Mr. Bhagwati Chander Verma, Advocate.

For the respondents : None. Jyotsna Rewal Dua, Judge

The applicant is seeking to re-litigate the appeal.

Since, no ground for review is made out, accordingly, notice

of the application seeking condonation of delay is not

required to be issued.

The application is accordingly dismissed.

Consequently, the review petition is also dismissed.

Jyotsna Rewal Dua 11 November, 2024 th Judge (Pardeep)

Whether reporters of Local Papers may be allowed to see the judgment? Yes