Decided On : 11.11.2024 vs Rakesh Kanwar And Others
2024 Latest Caselaw 16818 HP

Himachal Pradesh High Court

Decided On : 11.11.2024 vs Rakesh Kanwar And Others on 11 November, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                                                         2024:HHC:11103


         IN THE HIGH COURT OF HIMACHAL PRADESH AT
                                                        SHIMLA
                                                                               COPC No. 545 of 2024
                                                                              Decided on : 11.11.2024
Milap Chand
                                                                                         ...Petitioner
                                                          Versus


Rakesh Kanwar and others.
                                                                                       ...Respondents

Coram
Hon'ble Mr. Justice Ajay Mohan Goel, Judge
Whether approved for reporting?1
For the petitioner    :   Mr. Kush Sharma, Advocate.
For the respondent                             :           Mr. Sumit Sharma, Deputy
                                                           Advocate General.
Ajay Mohan Goel, Judge (Oral)

Learned Deputy Advocate General submits that the

competent Authority has passed appropriate order in

compliance to the judgment in issue. The same is appended

with the reply.

2. In view of the above, these proceedings are closed,

with liberty to assail the order so passed by the Authority, if so

advised. Notice discharged. Pending miscellaneous

1Whether reporters of the local papers may be allowed to see the judgment?

2024:HHC:11103

application(s), if any, also stand disposed of accordingly.

(Ajay Mohan Goel) Judge November 11, 2024 (Shivank Thakur)