Citation : 2024 Latest Caselaw 16377 HP
Judgement Date : 4 November, 2024
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA COPC No. 205 of 2024 and connected matters Decided on: 4th November, 2024 _________________________________________________________________
1. COPC No. 205 of 2024
Mohan Lal & Ors ....Petitioners
Versus Rohan Chand Thakur & Anr ...Respondents _________________________________________________________________
2. COPC No. 208 of 2024
Raj Mohd. & Ors ....Petitioners
Versus Rohan Chand Thakur & Anr ...Respondents _________________________________________________________________
3. COPC No. 209 of 2024 Ashok Kumar ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Balwant Singh ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Lok Manjeet ....Petitioner
Versus Rohan Chand Thakur ...Respondent
_________________________________________________________________
Radesh Kumar ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Narender Singh ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Krishan Lal ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Pankaj Kumar ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Vivek Kumar ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Chander Prakash Verma ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Narender Singh ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Chander Singh ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Chuni Lal ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Sanjeev Kumar ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Pushpinder Singh ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Sunil Kumar ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Mul Raj ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Vinod Kumar ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Vimlesh Kumar ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Lal Singh ....Petitioner
Versus Rohan Chand Thakur ...Respondent
_________________________________________________________________
Pravesh Kumar ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Rattan Singh ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Kesar Singh ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Suresh Kumar ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Prashant Tegta ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Suresh Kumar ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Ranjeet Singh ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Manmohan Singh ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Prushottam Dass ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Pramod Singh ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Prem Singh ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
S.M. Dutt ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Sunil Kumar ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Dimpal Kumar ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Kuldeep Singh ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Roshan Lal ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Anil Sharma ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Jagmohan Singh ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Phool Singh ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Siya Ram ....Petitioner
Versus Rohan Chand Thakur ...Respondent _________________________________________________________________
Coram Ms. Justice Jyotsna Rewal Dua, 1 Whether approved for reporting?
____________________________________________________________ For the petitioners: Mr. Vikas Rajput and Mr. Balwant Singh Thakur, Advocates.
For the respondents: Mr. Dheeraj K. Vashisth and Mr. Raman Jamalta, Advocates.
Jyotsna Rewal Dua, Judge
Learned counsel for the respondents have placed
on record different office orders passed in respective cases of
the petitioners and on that basis submit that in terms of the
directions issued in CWPOA No. 2343 of 2020 (Vikram
Singh Vs. Himachal Road Transport Corporation) and
connected matters, decided on 09.11.2023, pay of the
petitioners has been re-fixed and their service has been
regularized in accordance with the directions issued in the
judgment. They further submit that the respondent is
bound to comply with the judgment by paying interest on
the amount due to the petitioners @ 6% per annum from
the cut-off date as has already been held in the judgments.
Whether reporters of Local Papers may be allowed to see the judgment? yes
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2. In view of above, learned counsel for the
petitioners submit that these proceedings be closed,
however, petitioners be reserved liberty to file appropriate
proceedings for enforcement of the aforesaid judgment.
Granting such liberty, the contempt proceedings are closed.
Notices issued to the respondents are discharged.
Pending miscellaneous application(s), if any, also
to stand disposed of.
Jyotsna Rewal Dua Judge November 4, 2024 R.Atal
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