Rakesh Verma vs Himachal Road Transport Corporation & ...
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Himachal Pradesh High Court

Rakesh Verma vs Himachal Road Transport Corporation & ... on 1 May, 2024

Bench: Tarlok Singh Chauhan, Sushil Kukreja

IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA

Decided on: 1.5.2024 Rakesh Verma .....Petitioner Versus

Himachal Road Transport Corporation & ors. ....Respondents

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Coram:

The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge. The Hon'ble Mr. Justice Sushil Kukreja, Judge.

Whether approved for reporting?1 No

For the petitioner: Mr. Himanhsu, Advocate, vice Mr. Manohar Lal Sharma, Advocate.

For the respondents: Mr. Vikas Rajput, Advocate. ____________________________________________________________________ Justice Tarlok Singh Chauhan (oral)

Learned vice counsel for the petitioner states that he is

under instructions not to press the instant petition. His statement is

taken on record.

2 In view of above, the petition is disposed of, as not

pressed, so also the pending application(s), if any.

(Tarlok Singh Chauhan)

Judge

(Sushil Kukreja) 1.5.2024 Judge (pankaj)

1 Whether reporters of the local papers may be allowed to see the judgment? Yes.