Decided On: 15.07.2024 vs Sh. Virender Sharma And Another
2024 Latest Caselaw 9584 HP

Himachal Pradesh High Court

Decided On: 15.07.2024 vs Sh. Virender Sharma And Another on 15 July, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                                    2024:HHC:5109




    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                     COPC No. 545 of 2023




                                                                         .
                                                     Decided on: 15.07.2024





      Smt. Kamla Devi Sharma                                                 ....Petitioner

                       Versus





      Sh. Virender Sharma and another                                     ...Respondents
      Coram
      The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.





      Whether approved for reporting?1
      For the petitioner    :    Mr. Radhey Shyam Gautam,
                          r      Advocate.

      For the respondent            :       Mr. Anup Rattan, Advocate General
                                            with Mr. Rajpal Thakur, Additional

                                            Advocate General.
      Ajay Mohan Goel, Judge                (Oral)

Learned Advocate General submits that the judgment

passed by this Court, non-compliance of which has led to filing of

this petition, stands complied with in letter and spirit. Learned

Counsel for the petitioner acknowledges this fact. Accordingly,

these proceedings are closed. Notice discharged.

                                                             (Ajay Mohan Goel)
      July 15, 2024                                                  Judge
          (narender)




      1       Whether reporters of the local papers may be allowed to see the judgment?