Sanjeev Sharma vs The Registrar Of Co-Operative ...
2024 Latest Caselaw 9511 HP

Himachal Pradesh High Court

Sanjeev Sharma vs The Registrar Of Co-Operative ... on 12 July, 2024

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    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                         CMPMO No.419 of 2024




                                                                        .
                                         Date of Decision : 12.07.2024





    Sanjeev Sharma
                                                                ...... Petitioner





                                   Versus

    The Registrar of Co-operative Societies, Directorate of Co-
    operation and others





                                                   ......Respondents

    Coram:

    The Hon'ble Mr. Justice Bipin Chander Negi, Judge

    Whether approved for reporting?1

    For the petitioner      :      Mr. Ganesh Barowalia, Advocate.

    For the respondents :          Mr. Gautam Sood, Deputy Advocate General.



    Bipin Chander Negi, Judge (oral)

Learned counsel for the petitioner, under instructions, seeks

permission to withdraw the present petition with liberty to file afresh on the

same cause of action, in accordance with law.

2. Permission granted. Liberty reserved. Accordingly, present petition

is dismissed as withdrawn, so also, the pending miscellaneous

application(s), if any.

                                                        ( Bipin Chander Negi)
    July 12, 2024 (KS)                                          Judge

Whether reporters of Local Papers may be allowed to see the judgment? Yes