____________________________________________________ vs State Of H.P. And Others
2024 Latest Caselaw 9387 HP

Himachal Pradesh High Court

____________________________________________________ vs State Of H.P. And Others on 11 July, 2024

      IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.
                                          CWP No. 6560 of 2024
                                         Decided on: 11.07.2024
    ____________________________________________________
    Chaman Lal
                                               ........... petitioner




                                                                                .
                                Versus





    State of H.P. and others                       respondents
    ____________________________________________________
    Coram:





    Hon'ble Mr. Justice Bipin Chander Negi, Judge
    Whether approved for reporting? 1
    For the petitioner                     :      Mr. R.L. Chaudhary, Advocate.
    For the respondents                    :      Mr.   B.N.   Sharma,                  Additional
                                                  Advocate General.





    ____________________________________________________
    Bipin Chander Negi, Judge (oral)

Learned r counsel appearing on behalf of the

petitioner submits that with respect to the grievance being raised

in the present petition, an appropriate representation dated

01.07.2024 i.e. Annexure P-5 stands filed with the concerned

authority.

2. Learned Additional Advocate General submits that

the representation so made shall be decided within a period of

four weeks from today.

In view thereof, the present petition is disposed of, so

also, pending miscellaneous application, if any.

(Bipin Chander Negi) Judge

July 11, 2024 tarun

Whether the reporters of the local papers may be allowed to see the judgment?