Himachal Pradesh High Court

Arun Sharma vs Hrtc & Ors on 5 July, 2024

( 2024:HHC:4638 )

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA CWP No.4902/2024.

Date of Decision: 05th July, 2024.

         Arun Sharma                                                             .....Petitioner.





                                            Versus

      HRTC & Ors.                                                     .....Respondents.
      Coram

The Hon'ble Mr. Justice Bipin Chander Negi, Judge.

Whether approved for reporting? 1

For the Petitioner: Mr. Ashwani Chawla, Advocate.

For the Respondents: Mr. Raman Jamalta, Advocate.

Bipin Chander Negi, Judge (oral).

The present writ petition has been filed by the petitioner

seeking following substantive relief:-

a. That an appropriate writ, order or

directions may kindly be passed to pay the entire amount of DCRG and Earned Leave encashment duly sanctioned by the respondent No.2 vide Annexure P2

and P3 respectively along with interest for the delayed payment @ 9% from the

due date till its actual payment.

2. Learned counsel for the respondents/Corporation

has placed on record letter dated 25.06.2024. Copy whereof

has been supplied to the learned counsel for the petitioner.

Learned counsel for the petitioner has gone through the same.

3. From a perusal of the letter dated 25.06.2024, it is

evident that Leave Encashment due and payable to the

petitioner stands paid along with interest thereupon. However,

DCRG along with interest has not been paid.

Whether reporters of Local Papers may be allowed to see the judgment?

4. Learned counsel for the respondents submits that

due admissible DCRG along with interest thereupon, shall be

paid to the petitioner within eight weeks from today.

5. In view of the above terms, present petition

stands disposed of, so also the pending application(s), if any.






                                         (Bipin Chander Negi)





                                               Judge

     05th July, 2024
     (Gaurav Rawat)       r