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Decided On: 03.07.2024 vs Sh. Rakesh Kanwar And Others
2024 Latest Caselaw 8839 HP

Citation : 2024 Latest Caselaw 8839 HP
Judgement Date : 3 July, 2024

Himachal Pradesh High Court

Decided On: 03.07.2024 vs Sh. Rakesh Kanwar And Others on 3 July, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                                     2024:HHC:4414




    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                     COPC No. 321 of 2024




                                                                         .
                                                     Decided on: 03.07.2024





      Sanjeev Kumar and others                                               ....Petitioners

                       Versus





      Sh. Rakesh Kanwar and others                                        ...Respondents
      Coram
      The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.





      Whether approved for reporting?1
      For the petitioner    :    Mr. Panku Chaudhary, Advocate.

      For the respondent            :       Mr. Anup Rattan, Advocate General
                          r                 with Mr. Rahul Thakur, Deputy
                                            Advocate General.

      Ajay Mohan Goel, Judge                (Oral)

Learned Counsel for the petitioner submits that the

judgment passed by this Court, non-compliance of which has led

to filing of this petition, stands complied with in letter and spirit.

Accordingly, these proceedings are closed. Notice discharged.






                                                             (Ajay Mohan Goel)
      July 03, 2024                                                  Judge
          (narender)





      1       Whether reporters of the local papers may be allowed to see the judgment?





 

 
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