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Hem Raj vs Himachal Road Transport Corporation ...
2024 Latest Caselaw 8740 HP

Citation : 2024 Latest Caselaw 8740 HP
Judgement Date : 2 July, 2024

Himachal Pradesh High Court

Hem Raj vs Himachal Road Transport Corporation ... on 2 July, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

           IN THE HIGH COURT OF HIMACHAL PRADESH AT
                                 SHIMLA
                                      CWP No. 6089 of 2024
                                      Decided on 02nd July, 2024




                                                           .
    Hem Raj





                                                               ...Petitioner
                            Versus
    Himachal Road Transport Corporation and another





                                             ...Respondents
    Coram

    Hon'ble Mr. Justice Ajay Mohan Goel, Judge





    1
        Whether approved for reporting?
    For the petitioner:
                   r         Mr. Rajeev Sharma, Advocate.

    For the respondents: Mr. Dheeeraj K. Vashisht, Advocate.

    Ajay Mohan Goel, Judge (Oral)

Issue notice. Mr. Dheeraj K. Vashisht, Advocate,

accepts notice on behalf of the respondents.

2. Learned counsel for the petitioner submits that the

petitioner has filed representation with regard to the issue

raised in the petition, but the same has not been decided by the

Authority concerned till date.

3. This petition, accordingly, as prayed for, is disposed

of with the direction that let representation of the petitioner be

decided, in the light of the averments made therein as well as

the judgment being relied upon by the petitioner, within a period

of four weeks' by the Competent Authority. Pending

miscellaneous applications, if any, also stand disposed of.

.


                                          (Ajay Mohan Goel)





                                               Judge

    July 02, 2024
        (Vinod)



                   r          to










 

 
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