Ramesh Chand vs Himachal Road Transport Corporation ...
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Himachal Pradesh High Court

Ramesh Chand vs Himachal Road Transport Corporation ... on 30 July, 2024

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    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                         CWP No.6763 of 2024




                                                                        .
                                         Date of Decision : 30.07.2024





    Ramesh Chand
                                                                 ...... Petitioner





                                   Versus

    Himachal Road Transport Corporation (HRTC) and another

                                                                ......Respondents

    Coram:


    The Hon'ble Mr. Justice Bipin Chander Negi, Judge

    Whether approved for reporting?1

    For the petitioner       :     Mr. Ashok Kumar, Advocate.

    For the respondents :          Mr. Vinod Kumar Gupta, Advocate.



    Bipin Chander Negi, Judge (oral)

Notice. Mr. Vinod Kumar Gupta, learned counsel, appears and waives

service of notice on behalf of the respondents.

2. Learned counsel for the petitioner submits that with respect to the

grievances being raised in the present petition, the petitioner has made a

representation dated 17.06.2024 to the concerned quarters. The same is

appended along with the present petition as Annexure P-3.

3. Learned counsel for the respondents submits that the representation

so made by the petitioner shall be decided within four weeks from today.

Whether reporters of Local Papers may be allowed to see the judgment? Yes

4. If, on consideration of the representation, it is found that the petitioner

is entitled to monetary emoluments, then the same be paid to the petitioner

on or before 30.12.2024.

.

5. In view of above terms, present petition stands disposed of, so also,

pending miscellaneous application(s), if any.

                                                     ( Bipin Chander Negi)
    July 30, 2024 (KS)                                       Judge


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