Thursday, 21, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Dharmjeet Singh vs Himachal Road Transport Corporation ...
2024 Latest Caselaw 10642 HP

Citation : 2024 Latest Caselaw 10642 HP
Judgement Date : 30 July, 2024

Himachal Pradesh High Court

Dharmjeet Singh vs Himachal Road Transport Corporation ... on 30 July, 2024

                                              1




    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                         CWP No.6972 of 2024




                                                                        .
                                         Date of Decision : 30.07.2024





    Dharmjeet Singh
                                                                 ...... Petitioner





                                   Versus

    Himachal Road Transport Corporation (HRTC) and another

                                                                ......Respondents

    Coram:


    The Hon'ble Mr. Justice Bipin Chander Negi, Judge

    Whether approved for reporting?1

    For the petitioner       :     Mr. Ashok Kumar, Advocate.

    For the respondents :          Mr. Vinod Kumar Gupta, Advocate.



    Bipin Chander Negi, Judge (oral)

Notice. Mr. Vinod Kumar Gupta, learned counsel, appears and waives

service of notice on behalf of the respondents.

2. Learned counsel for the petitioner submits that with respect to the

grievances being raised in the present petition, the petitioner has made a

representation dated 01.05.2024 to the concerned quarters. The same is

appended along with the present petition as Annexure P-1.

3. Learned counsel for the respondents submits that the representation

so made by the petitioner shall be decided within four weeks from today.

Whether reporters of Local Papers may be allowed to see the judgment? Yes

4. If, on consideration of the representation, it is found that the petitioner

is entitled to monetary emoluments, then the same be paid to the petitioner

on or before 30.12.2024.

.

5. In view of above terms, present petition stands disposed of, so also,

pending miscellaneous application(s), if any.






                                                     ( Bipin Chander Negi)
    July 30, 2024 (KS)                                       Judge


                        r            to










 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter