Decided On 29Th July vs State Of Himachal Pradesh And Others
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Himachal Pradesh High Court

Decided On 29Th July vs State Of Himachal Pradesh And Others on 29 July, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                                  2024:HHC:5991


           IN THE HIGH COURT OF HIMACHAL PRADESH AT
                                SHIMLA
                                     CWP No. 7360 of 2024
                                     Decided on 29th July, 2024




                                                          .
    Ashwani Kumar and others





                                                           ...Petitioners
                             Versus
    State of Himachal Pradesh and others





                                                          ...Respondents
    Coram

    Hon'ble Mr. Justice Ajay Mohan Goel, Judge





    1
        Whether approved for reporting?
    For the petitioners:
                   r        Mr. V.B. Verma, Advocate.

    For the respondents: Mr. Anup Rattan, Advocate General,

                         with Mr. Pushpinder Jaswal,
                         Additional Advocate General.

    Ajay Mohan Goel, Judge (Oral)

Issue notice. Mr. Pushpinder Jaswal, learned

Additional Advocate General, accepts notice on behalf of the

respondents.

2. Learned counsel for the petitioners submits that the

case of the petitioners are squarely covered by the judgments

referred to in the representations and this petition be disposed

of by directing the competent authority to take appropriate

decision thereupon within some time bound period.

2024:HHC:5991

3. This petition, is accordingly, disposed of with the

direction that the representations filed by the petitioners be

decided, in the light of the averments made therein and the

.

judgments being relied upon by the petitioners, within a period

of four weeks' from today by passing a speaking and reasoned

order. Pending miscellaneous applications, if any, also stand

disposed of.

                 r         to            (Ajay Mohan Goel)
                                              Judge

    July 29, 2024
        (Vinod)