Santosh & Ors vs Naresh Kumar Mehta
2024 Latest Caselaw 596 HP

Himachal Pradesh High Court

Santosh & Ors vs Naresh Kumar Mehta on 9 January, 2024

Author: Sushil Kukreja

Bench: Sushil Kukreja

        IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA




                                                                                   .
                                                     RSA No. 378 of 2022





                                                     Decided on: 09.01.2024
    Santosh & Ors.                                             ...Appellants
                                                 Versus





    Naresh Kumar Mehta                                                     ...Respondent




                                                        of
    Coram
    The Hon'ble Mr. Justice Sushil Kukreja, Judge
    Whether approved for reporting?1

    For the appellants:
                              rt
                               Mr. Pawan Kumar Sharma,
                               Advocate.
    For the respondent:        Mr. Vishwas Kaushal, Advocate, vice

                               Mr. Suneet Goel, Advocate.
    ____________________________________________________
    Sushil Kukreja, Judge (oral)

Learned counsel for the appellants seeks permission

of this Court to withdraw the present appeal.

2. Hence, the appeal is dismissed, as withdrawn.

Pending application(s), if any, stands disposed of.

( Sushil Kukreja ) th 9 January, 2024 Judge (raman)

Whether reporters of Local Papers may be allowed to see the judgment?