Anil Kumar And Others vs Sh. Rakesh Kanwar And Others
2024 Latest Caselaw 12684 HP

Himachal Pradesh High Court

Anil Kumar And Others vs Sh. Rakesh Kanwar And Others on 30 August, 2024

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA COPC No.336 of 2024 Decided on: 30th August, 2024

------------------------------------------------------------------------------------- Anil Kumar and others .....Petitioners

.

Versus

Sh. Rakesh Kanwar and others .....Respondents

-------------------------------------------------------------------------------------

Coram

Ms. Justice Jyotsna Rewal Dua

Whether approved for reporting? 1

For the Petitioners: Mr. Tarun K. Sharma, Advocate. For the Respondents: Mr. Y.P.S. Dhaulta and Mr. L.N. r Sharma, Additional Advocates General with Ms. Leena Guleria,

Deputy Advocate General.

------------------------------------------------------------------------------------ Jyotsna Rewal Dua, Judge

Learned counsel for the petitioners submits that

the judgment in question stands duly complied with.

Accordingly, these contempt proceedings are

closed. Notices issued to the respondents are discharged.

                                                                               Jyotsna Rewal Dua
    August 30, 2024                                                                  Judge
              Mukesh

Whether reporters of print and electronic media may be allowed to see the order? Yes