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____________________________________________________ vs State Of H.P. And Others
2024 Latest Caselaw 10987 HP

Citation : 2024 Latest Caselaw 10987 HP
Judgement Date : 2 August, 2024

Himachal Pradesh High Court

____________________________________________________ vs State Of H.P. And Others on 2 August, 2024

          IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.

                                     CWP No. 7592 of 2024
                                    Decided on: 02.08.2024
    ____________________________________________________
    Hem Singh




                                                                                .
                                          ........... petitioner





                           Versus

    State of H.P. and others                      respondents





    ____________________________________________________
    Coram:
    Hon'ble Mr. Justice Bipin Chander Negi, Judge
    Whether approved for reporting? 1





    For the petitioner                     :      Mr. Vikas Rathore and Mr.
                                                  Bhupinder Thakur, Advocates.
    For the respondents                    :      Mr.   B.N.   Sharma,                  Additional
                                                  Advocate General.

    ____________________________________________________
    Bipin Chander Negi, Judge (oral)

Learned counsel for the petitioner, under instructions

states that he does not intend to press the present petition.

2. Accordingly, present petition is dismissed as not

pressed. Pending miscellaneous, applications, if any also stand

disposed of.

(Bipin Chander Negi) Judge

August 08, 2024 tarun

Whether the reporters of the local papers may be allowed to see the judgment?

 
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