International Roerich Memorial ... vs . Alena Kova
2023 Latest Caselaw 15126 HP

International Roerich Memorial Trust Vs. Alena Kova RSA No.45 of 2022

.

29.09.2023 Present: Mr. H.S. Rangra, Advocate, for the appellant.

Mr. Neeraj Maniktala, Advocate, for the respondent.

CMP No.13043 of 2023

Learned counsel for the applicant/appellant

submits that though the applicant/appellant has deposited

the entire decretal amount alongwith upto date interest in

terms of the impugned judgment, however, there are

certain errors in the pleadings of the application, therefore,

he may be permitted to withdraw the application with

liberty to file a fresh application in accordance with law.

Prayer is accepted.

The application is dismissed as withdrawn. The

applicant/appellant is at liberty to move a fresh

application in accordance with law.

                                                            Jyotsna Rewal Dua
             September 29, 2023                                   Judge
                  Mukesh