Babu Ram & Ors. vs . State Of H.P. & Ors.
2023 Latest Caselaw 15124 HP

Babu Ram & Ors. vs. State of H.P. & Ors. Ex. Petition No. 94 of 2023

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29.09.2023 Present: Mr. Rajeev Jiwan, Senior Advocate, with Mr. Y.K.

Thakur, Advocate, for the petitioners.

M/s Rupinder Singh and Pushpinder Jaswal, Additional Advocate Generals with Mr. Rajat Chauhan, Law Officer, for respondents No.1, 2, 4 and 5-State.

Mr. Balram Sharma, Deputy Solicitor General of India,

for respondent No.3.

On the request of Mr. Rajat Chauhan, learned Law

Officer, list on 17.10.2023, to enable the State to comply with the

judgment passed by this Court dated 25.08.2022, in letter and

spirit.

(Ajay Mohan Goel) Judge September 29, 2023 (Vinod)