M/S Himachal Techno Engineers & ... vs .
2023 Latest Caselaw 14840 HP

M/s Himachal Techno Engineers & another vs. State of H.P. & another

.

Ex. Petn. No. 18 of 2023

27.9.2023 Present: Mr. Sumeet Raj Sharma, Advocate, for the petitioners.

Mr. Y.P.S. Dhaulta, Addl. A.G., for the respondents.

Though the petitioner has submitted a list

of moveable and immovable properties of the judgment

debtors for the purpose of attachment but description

provided therein is vague. Learned counsel for the

petitioner seeks time to provide better particulars in

respect of assets of the respondents to be attached. At

his request, list on 11.10.2023.

(Satyen Vaidya) Judge 27th September, 2023

(kck)