Desh Raj vs Himachal Pradesh Road Transport ...
2023 Latest Caselaw 14786 HP

                                                    1




    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
                                              Execution Petition No.108/2023
                                              Date of Decision : 27.09.2023




                                                                                .
    Desh Raj





                                                                         ...... Petitioner
                                     Versus
    Himachal Pradesh Road Transport through its Managing Director





    and another
                                                ......Respondents

    Coram:





    The Hon'ble Mr. Justice Vivek Singh Thakur, Judge
    The Hon'ble Mr. Justice Bipin Chander Negi, Judge
                                      1
    Whether approved for reporting?


    For the Petitioner           : Mr. Nitish Kaith, Advocate.

    For the Respondents : Mr. Mukul Sharma, Advocate, vice Mr. V.B.
                          Verma, Advocate.



    Vivek Singh Thakur, Judge (oral)

Mr. Mukul Sharma, Advocate, under instructions from

Mr. V.B. Verma, learned counsel for the petitioner, appears,

waives and accepts notice on behalf of the respondents.

2. Learned counsel appearing for the petitioner has placed on

record compliance report dated 26.09.2023 in compliance to order

passed by the Court, which communicates that entire benefits

have been extended to the petitioner.

1 Whether reporters of Local Papers may be allowed to see the judgment?

3. In view of above, nothing survives to be adjudicated and

accordingly, present petition is closed and disposed of with liberty

to the petitioner to avail appropriate remedy, in case anything still

.

survives to be redressed.

Pending miscellaneous application(s), if any, shall also

stand disposed of.

                                             ( Vivek Singh Thakur)





                                                    Judge


                                             ( Bipin Chander Negi)

    September 27, 2023 (KS)                           Judge