Decided On: 26Th September vs State Of Himachal Pradesh & Ors
2023 Latest Caselaw 14727 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                              CWPOA No.5930 of 2020
                              Decided on: 26th September, 2023
    ______________________________________________________
    Raj Kumar Sharma                             .....Petitioner




                                                                          .
                                       Versus





    State of Himachal Pradesh & Ors.          ...Respondents
    _______________________________________________________
    Coram





    The Hon'ble Mr. Justice M. S. Ramachandra Rao, Chief Justice
    The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge





    1
     Whether approved for reporting?
    _____________________________________________________
    For the petitioner:        None.
    For the respondents:                   Mr. Anup Rattan, Advocate General with

                                           Mr. Rakesh Dhaulta & Mr. Pranay Pratap

                                           Singh, Additional Advocates General and
                                           Mr. Arsh Rattan, Deputy Advocate
                                           General.



    M.S.Ramachandra Rao, Chief Justice (Oral)

None appears for the petitioner. On the previous date

also nobody appeared for the petitioner. Therefore, this matter is

dismissed for non-prosecution alongwith pending miscellaneous

application(s), if any.

                                                            (M. S. Ramachandra Rao)
                                                                 Chief Justice


                                                              (Jyotsna Rewal Dua)
    September 26, 2023                                                    Judge
        R.Atal

Whether reporters of Local Papers may be allowed to see the judgment?