Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Vijay Kumar Through Lrs vs . Kamlesh & Others A/W
2023 Latest Caselaw 14715 HP

Citation : 2023 Latest Caselaw 14715 HP
Judgement Date : 26 September, 2023

Himachal Pradesh High Court

Vijay Kumar Through Lrs vs . Kamlesh & Others A/W on 26 September, 2023

Bench: Rakesh Kainthla

Vijay Kumar through LRs vs. Kamlesh & others a/w

.

connected matter

RSA No.155 of 2008 & RSA 156 of 2008

26.09.2023 Present: Mr.R.K. Sharma, Senior Advocate, with Ms.Anita,

Advocate, for the appellants in both the appeals.

Mr.G.D. Verma, Senior Advocate, with Mr.Sunit Sharma, Advocate, for respondent No.1 in both the appeals.

Respondents No.2(a) and 2(b) are ex parte vide order dated 07.07.2021 in both the appeals.

Arguments heard. Judgment reserved.

(Rakesh Kainthla)

Judge

September, 26, 2023

(saurav pathania)

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs