Dile Ram vs . State Of H.P. & Another Alongwith ...
2023 Latest Caselaw 14692 HP

Dile Ram Vs. State of H.P. & another alongwith connected matters.

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CWPOA No. 689 of 2019 alongwith CWPOA No.6478 of 2019, CWP Nos. 5236, 5237 of 2020, CWPOA No. 37 of 2020, CWP Nos. 2117, 5327

and 5426 of 2022

26.9.2023 Present: Mr.Adarsh K. Vashishta and Mr.Vikas Rajput, Advocates, for the petitioner(s) in respective

petitions.

Ms.Seema Sharma, Deputy Advocate General, for the respondents.

In third line of Para 26 of judgment dated

16.9.2023, after the word "given" and before the word "three",

word "beyond" be inserted.

The Court Master is directed to carry out necessary

correction, as aforesaid. Corrected judgment be uploaded on

the website of the High Court.

(Vivek Singh Thakur), Judge.

26th September, 2023 (Keshav)