Suresh Kumar vs . State Of H.P. & Another Alongwith
2023 Latest Caselaw 14673 HP

Suresh Kumar Vs. State of H.P. & another alongwith connected matters.

.

CWPOA No. 897 of 2019 alongwith CWPOA Nos. 6357, 5707 of 2019 and 4527 of 2020

26.9.2023 Present: Ms.Heena Chauhan, Advocate, vice Mr.B.S.

Thakur, Advocate, Mr.Adarsh K. Vashishta and Mr.Parav Sharma, Advocates, for the petitioner(s) in respective petitions.

r to Ms.Seema Sharma, Deputy Advocate General, for the respondents.

In third line of Para 22 of judgment dated

16.9.2023, after the word "given" and before the word "three",

word "beyond" be inserted.

The Court Master is directed to carry out necessary

correction, as aforesaid. Corrected judgment be uploaded on

the website of the High Court.

(Vivek Singh Thakur), Judge.

26th September, 2023 (Keshav)