M/S Bharti Filling Station vs Rajeev Kumar
2023 Latest Caselaw 14591 HP

     IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.

                                             Cr.MMO No. 890 of 2023




                                                                                   .
                                            Decided on: 25th September, 2023





        M/s Bharti Filling Station                                            .......Petitioner





                                                 Versus

        Rajeev Kumar                                                          ...Respondent

        Coram




        The Hon'ble Mr. Justice Virender Singh, Judge.
        Whether approved for reporting?1

        For the petitioner:                     Mr.   Azmat                Hayat         Khan,

                                                Advocate.
        For the respondent:


        Virender Singh, Judge (Oral)

Learned counsel for the applicant seeks

permission to withdraw the instant petition with permission

to approach the appropriate Court.

2. Accordingly, the petition is dismissed as

withdrawn. However, the petitioner is at liberty to approach

the appropriate Court, if so advised. Pending applications, if

any, also stand disposed of.

        September 25, 2023                                             ( Virender Singh )
             (naveen)                                                        Judge

1 Whether the reporters of Local Papers may be allowed to see the judgment? Yes.