Citation : 2023 Latest Caselaw 14578 HP
Judgement Date : 25 September, 2023
State of H.P. and another vs. Ramesh Chand and another
CWP No.2086 of 2019
.
25.09.2023 Present: Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma, Advocate, for the petitioners/State.
Mr. Vishwa Bhushan, Advocate, for the respondents.
Arguments heard. Judgment reserved.
r to ( Vivek Singh Thakur ) Judge
( Bipin C. Negi ) September 25, 2023 (KS) Judge
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