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Sh. Rangil Singh Pathania vs . Hrtc And
2023 Latest Caselaw 14373 HP

Citation : 2023 Latest Caselaw 14373 HP
Judgement Date : 21 September, 2023

Himachal Pradesh High Court
Sh. Rangil Singh Pathania vs . Hrtc And on 21 September, 2023
Bench: Satyen Vaidya

Sh. Rangil Singh Pathania vs. HRTC and others Ex. Pet. No. 119 of 2021

.

21.09.2023 Present: Mr. Surender K. Sharma, proxy counsel, for the

petitioner.

Mr. Anubhav Purohit, proxy counsel, for the

respondents.

Learned counsel for the respondents has placed on

record instructions, according to which, the judgment passed by

this Court has been complied with. However, since there is no

representation on behalf of the petitioner. Let the same be listed

on 26th September, 2023.

(Satyen Vaidya) Judge.

21st September, 2023

tarun

 
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