Leond Hydro Power Pvt. Ltd. vs . M/S Anmdritz
2023 Latest Caselaw 14186 HP

Leond Hydro Power Pvt. Ltd. Vs. M/s Anmdritz

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Hydro Pvt. Ltd.

Arb. Case No. 182 of 2022 a/w Ex. Pet. No. 20 of 2022

19.09.2023 Present: Mr. J. S. Bhogal, Sr. Advocate, with Ms. Swati Verma, Advocate, for the petitioner in Arb. Case No. 182 of 2022 and for the Judgment Debtor in Ex. Pet. No. 20 of 2022.

Mr. Ajeet Pal Singh, Advocate, for the respondent in Arb. Case No. 182 of 2022 and for the Decree Holder in Ex. Pet No. 20 of 2022.

At the request of learned counsel for the petitioner,

one last opportunity is afforded to the Judgment Debtor to file

objections in Execution Petition No. 20 of 2022. The needful be

done within three weeks.

List on 17.10.2023.

It is clarified that in case the objections are not filed

before the date fixed, no further opportunity shall be granted.

( Satyen Vaidya ) Judge

19th September, 2023 (sushma)