Date Of Decision: 15.09.2023 vs The State Of Himachal Pradesh And ...
2023 Latest Caselaw 13842 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA.

                                                     CWPOA No. 5686 of 2020
                                                     Date of Decision: 15.09.2023
    ___________________________________________________
    Pawan Kumar and others.




                                                                               .
                                                                                   ...Petitioner





                                     Versus
    The State of Himachal Pradesh and others
                                                                             ...Respondents





    ___________________________________________________
    Coram
    Hon'ble Mr. Justice M.S. Ramachandra Rao, Chief Justice
    Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
    Whether approved for reporting?1__________________________________





    For the Applicant:                 Mr. Karan Singh Parmar, Advocate.

    For the respondents:               Mr. Anup Rattan, Advocate General, with
                                       Mr. Rakesh Dhaulta, Mr. Pranay Partap
                           r           Singh Additional Advocates General, Mr.

                                       Sidharth Jalta and Mr. Arsh Ratan,Deputy
                                       Advocates General for respondents No. 1
                                        to 3.

                                       Mr. B. Nandan Vashistha, Advocate, for



                                       respondent No. 4.
    ______________________________________________________________________
    M.S. Ramachandra Rao, Chief Justice (oral)

Learned counsel for the applicant states that the

petition has become infructuous. Recording the same, the petition

is dismissed as having been rendered infructuous. Pending

application(s), if any, also stands disposed of.

                                                       ( M.S. Ramachandra Rao )
                                                             Chief Justice


    September 15, 2023            (Ajay Mohan Goel)
    (Gourav)                           Judge

_________________________________

1. Whether the reporters of Local Papers may be allowed to see the Judgment?