Chaman Lal Bali vs . State Of H.P. And Ors.
2023 Latest Caselaw 13839 HP

Chaman Lal Bali Vs. State of H.P. and ors.

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Ex. Pet. No. 4 of 2023

15.09.2023 Present: Mr. Dilip Sharma, Sr. Advocate, with Mr. Manish Sharma, Advocate, for the petitioner.

Mr. Pushpender Jaswal, Additional Advocate General, with Mr. Gautam Sood, Mr. Rahul Thakur and Ms. Priyanka Chauhan, Deputy Advocate

General, for respondents No.1 and 2.

Ms. Ranjana Pathania, Advocate, vice counsel, for respondent No. 3.

At the oral request of learned counsel for the

petitioner, the name of respondent No. 4 is deleted from the array

of respondents.

Let judgment passed by this Court be complied with

by the respondents positively within two weeks and compliance

be reported on 06.10.2023, failing which respondents No. 1 and 2

shall remain present before this Court.

( Satyen Vaidya ) Judge

15th September, 2023 (sushma)