Roshan Lal And Others vs . Rakesh Kumar.
2023 Latest Caselaw 13837 HP

Roshan Lal and others Vs. Rakesh Kumar.

RSA No. 72 of 2022

.

14.09.2023 Present: Mr. Atul Jhingan, Advocate, for the appellants.

Mr. Ajay Sharma, Sr. Advocate, with

Mr. Atharv Sharma, Advocate, for the respondents.

Admit on the following substantial question of

law:-

"Whether the learned Courts below erred in issuing the injunction in the case of co-sharer r from raising construction on the joint land in

violation of the judgment passed by this Court in Ashok Kapoor Vs. Murti Devi 2016 (1) SLC 207.

List for hearing on 27.9.2023.

(Rakesh Kainthla) Judge

September 14, 2023

(Chander)