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Kuldeep vs . State Of H.P.
2023 Latest Caselaw 13836 HP

Citation : 2023 Latest Caselaw 13836 HP
Judgement Date : 15 September, 2023

Himachal Pradesh High Court

Kuldeep vs . State Of H.P. on 15 September, 2023

Bench: Virender Singh

Kuldeep Vs. State of H.P.

Cr. MP(M) No. 2243 of 2023

15.9.2023 Present: Mr. H.S. Rangra, Advocate, for the applicant.

Mr. Tejasvi Sharma, Addl. A.G. with Ms. Leena Guleria, Dy. A.G., for the respondent.

Status report filed.

Arguments heard. Judgment reserved.

Record retained.





            September 15, 2023

                 (kalpana)
                                  to                     (Virender Singh)
                                                             Judge

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Kuldeep vs . State Of H.P.
2023 Latest Caselaw 13836 HP

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Kuldeep vs . State Of H.P.
2023 Latest Caselaw 13836 HP