Rakesh Kumar vs . Lalita Negi
2023 Latest Caselaw 13393 HP

Rakesh Kumar vs. Lalita Negi

.

Cr. Revision No.654 of 2022

12.09.2023 Present: Mr. Sarthak Mehta, Advocate, for the petitioner.

None for the respondent.

Cr. Revision No. 654 of 2022

None has appeared on behalf of the respondent,

despite repeated calls.

In the interest of justice, list on 01.11.2023.

Cr.MP No. 3729 of 2022

Applicant/petitioner is exempted from filing the

certified copy of trial Court judgment, at this stage, subject to

filing of the same, before the next date of hearing.

Application stands disposed of.

                                                            ( Sushil Kukreja )
               September 12, 2023                                Judge





                    (subhash)