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Devinder Dutt Sharma vs . State Of Hp And Others
2023 Latest Caselaw 13390 HP

Citation : 2023 Latest Caselaw 13390 HP
Judgement Date : 12 September, 2023

Himachal Pradesh High Court
Devinder Dutt Sharma vs . State Of Hp And Others on 12 September, 2023
Bench: Vivek Singh Thakur, Bipin Chander Negi

Devinder Dutt Sharma vs. State of HP and others

CWP No.8185 of 2022

.

12.09.2023 Present: Mr. Hamender Singh Chandel, Advocate, for the petitioner.

Mr. Rajesh Mandhotra, Additional Advocate General, for respondent No.1/State.

None for respondents No.2 to 15 & 18 to 20.

Mr. Adarsh K. Vashista, Advocate, for respondents No.16 &

Arguments heard. Judgment reserved.

( Vivek Singh Thakur ) Judge

( Bipin C. Negi ) September 12, 2023 (KS) Judge

 
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