Date Of Decision: 12 Th September vs State Of H.P & Anr
2023 Latest Caselaw 13389 HP

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA CWPOA No.5656/2020 Date of Decision: 12 th September, 2023. Subhash Chand & ors. .....Petitioners.

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Versus

State of H.P & anr. .....Respondents. Coram

The Hon'ble Mr. Justice Vivek Singh Thakur, Judge. The Hon'ble Mr. Justice Bipin Chander Negi, Judge.

Whether approved for reporting?1

For the Petitioners: Mr. Vishvender Singh, Advocate vice Mr. K.B.

Khajuria, Advocate.

For the Respondents: Mr. Anup Rattan, Advocate General with Mr. Rajesh Mandhotra, Addl. Advocate General.

Vivek Singh Thakur, Judge (oral).

Mr. Vishvender Singh, Advocate, appearing under instructions

of original counsel Mr. K.B. Khajuria, Advocate, seeks permission to

withdraw the petition.

2. Accepting his prayer, petition is dismissed as withdrawn

alongwith all pending application(s), if any.

( Vivek Singh Thakur ) Judge

( Bipin Chander Negi ) Judge

12th September, 2023 (CS)

Whether reporters of Local Papers may be allowed to see the judgment? Yes.