Uhl Power Co. Ltd. vs . State Of H.P.
2023 Latest Caselaw 13326 HP

UHL Power Co. Ltd. Vs. State of H.P.

.

Execution Petition No.5 of 2022

11.09.2023 Present: Mr. Vinay Kuthiala, Senior Advocate with Mr. Karan Sharma, Advocate, for the Decree

Holder.

Mr. Tejasvi Sharma, Additional Advocate General with Ms. Leena Guleria, Deputy Advocate General, for the Judgment Debtor.

r to Learned counsel for the Decree Holder prays

for and is granted three weeks' time to file the fresh

calculations.

List on 9th October, 2023.

(Virender Singh) Judge

September 11, 2023(ps)