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State Of H.P. vs . Munish & Ors
2023 Latest Caselaw 13324 HP

Citation : 2023 Latest Caselaw 13324 HP
Judgement Date : 11 September, 2023

Himachal Pradesh High Court
State Of H.P. vs . Munish & Ors on 11 September, 2023
Bench: Virender Singh

State of H.P. Vs. Munish & ors

RFA No. 4053 of 2013

.

11.9.2023 Present: Mr. C.N. Singh, Advocate, for the appellants.

Ms. Shashi Kiran, Advocate, for respondents No. 1 and 2.

Mr. Tejasvi Sharma, Addl. A.G., for respondent No. 3.

Arguments heard. Judgment reserved.

September 11, 2023 to (Virender Singh) Judge

(kalpana)

 
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