Citation : 2023 Latest Caselaw 13317 HP
Judgement Date : 11 September, 2023
Hue Chand Vs. State of H.P. and ors.
.
CWP No. 4378 of 2023
11.09.2023 Present: Mr. Devender K. Sharma, Advocate, vice counsel, for the petitioner.
Mr. Pushpender Jaswal, Additional Advocate General, with Mr. Gautam Sood, Mr. Rahul Thakur and Ms. Priyanka Chauhan, Deputy Advocate
General, for the respondents.
At the request of learned Deputy Advocate General,
list on 25.09.2023 in order to enable the respondents to fully
comply with the judgment.
( Satyen Vaidya ) Judge
11th September, 2023 (sushma)
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