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Prem Singh vs . State Of H.P. And Ors.
2023 Latest Caselaw 13316 HP

Citation : 2023 Latest Caselaw 13316 HP
Judgement Date : 11 September, 2023

Himachal Pradesh High Court
Prem Singh vs . State Of H.P. And Ors. on 11 September, 2023
Bench: Satyen Vaidya

Prem Singh Vs. State of H.P. and ors.

.

CWP No. 4299 of 2023

11.09.2023 Present: Mr. Devender K. Sharma, Advocate, vice counsel, for the petitioner.

Mr. Pushpender Jaswal, Additional Advocate General, with Mr. Gautam Sood, Mr. Rahul Thakur and Ms. Priyanka Chauhan, Deputy Advocate

General, for the respondents.

At the request of learned Deputy Advocate General,

list on 25.09.2023 in order to enable the respondents to fully

comply with the judgment.

( Satyen Vaidya ) Judge

11th September, 2023 (sushma)

 
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