Anish Kumar vs Padam Chand
2023 Latest Caselaw 13312 HP

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         IN THE HIGH COURT OF HIMACHAL PRADESH
                         SHIMLA
                           Cr.MMO No.599 of 2023
                                            Date of Decision: 11.09.2023




                                                                          .
    Anish Kumar                                              ....Petitioner





                                            Versus





    Padam Chand                                                   .....Respondent
    Coram:
    The Hon'ble Mr. Justice Sushil Kukreja, Judge.





    Whether approved for reporting?1
    For the Petitioner             :        Mr. Rajiv Rai, Advocate.
    For the Respondent             :        Ms. Kusum Chaudhary,
                                            Advocate


    Sushil Kukreja, Judge (Oral)

Learned counsel for the petitioner seeks

permission of this Court to withdraw the instant petition.

2. In view of the submission made by learned

counsel for the petitioner, the present petition is dismissed as

withdrawn.

3. Pending miscellaneous application(s), if any,

shall also stand disposed of.

(Sushil Kukreja) Judge September, 11, 2023 (gaurav)

Whether reporters of Local Papers may be allowed to see the judgment?