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Gafoor Mohammad vs Abhishek Jain & Anr
2023 Latest Caselaw 13278 HP

Citation : 2023 Latest Caselaw 13278 HP
Judgement Date : 11 September, 2023

Himachal Pradesh High Court
Gafoor Mohammad vs Abhishek Jain & Anr on 11 September, 2023
Bench: Satyen Vaidya

IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA

COPC No. 206 of 2023 a/w COPC Nos. 207 and 208 of 2023.

.

Decided on : 11th September, 2023.

1. COPC No. 206 of 2023

Gafoor Mohammad ...Petitioner.

Versus Abhishek Jain & Anr. ....Respondents.

2. COPC No. 207 of 2023.

Umesh Jaswal

Abhishek Jain & Anr.

3.

COPC No. 208 of 2023.

                                         Versus
                                               to                           ....Petitioner.

                                                                            ..Respondents.

    Kunj Bihari                                                             ....Petitioner.
                                         Versus
    Abhishek Jai & Anr.                                                     ...Respondents.



    Coram:

The Hon'ble Mr. Justice Satyen Vaidya, Judge.

Whether approved for reporting?1

For the Petitioners: Mr. Ankush Dass Sood, Sr. Advocate, with Mr. Rakesh Kumar Sharma, Advocate.

For the Respondents: Mr. Pushpender Jaswal, Additional Advocate General.

Satyen Vaidya, Judge (Oral).

Copy of order dated 8th September, 2023, has been

placed on record, according to which the judgment passed by

this Court has been fully complied with.

Whether reporters of the local papers may be allowed to see the judgment?

...2...

2. In this view of the matter, no other and further

.

orders are required to be passed in the instant petitions and

accordingly, the same are disposed of.

(Satyen Vaidya) Judge

11th August, 2023.

(jai)

 
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