Sachin Mehra vs State Of Himachal Pradesh And ...
2023 Latest Caselaw 13241 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                     CWPOA No. 5572 of 2019




                                                                         .
                                                     Decided on : 08.09.2023





      Sachin Mehra                                                            ....Petitioner

                       Versus





      State of Himachal Pradesh and others                               ...Respondents
      Coram
      The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.





      Whether approved for reporting?1
      For the petitioner            :       Mr. Ankit Dhiman, Advocate, vice
                                            Mr. Shyam Singh Chauhan,
                                            Advocate.


      For the respondents           :       Ms. Sharmila Patial, Additional
                                            Advocate General with Mr.
                                            Sidharth Jalta, Deputy Advocate
                                            General.



      Ajay Mohan Goel, Judge                (Oral)

Learned Counsel appearing for the petitioner

submits that he has instructions to withdraw this petition.

The petition is accordingly permitted to be withdrawn.

Pending miscellaneous application(s), if any, also stand

disposed of accordingly.

                                                     (Ajay Mohan Goel)
      September 08, 2023                                      Judge
          (narender)




      1       Whether reporters of the local papers may be allowed to see the judgment?