Raju vs State Of H.P
2023 Latest Caselaw 13179 HP

     IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
                                                           Cr.M.P. (M) Nos. 1672 of 2023 and
                                                           1918 of 2323




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                                                            Date of decision: 8.9.2023





    1.       Cr.M.P. (M) No. 1672 of 2023

    Raju.                                                                               ...Petitioner.
                                                  Versus





    State of H.P.                                                                       ...Respondent.

    2.       Cr.M.P. (M) No. 1918 of 2023

    Shashi Kumar.                                                                       ...Petitioner


                                                  Versus
    State of H.P.                                                                       ...Respondent.

    Coram


    The Hon'ble Mr. Justice Vivek Singh Thakur, Judge.
    Whether approved for reporting?1
    For the Petitioner(s).                   Ms.Sonia Saini, Legal Aid Counsel in Cr.M.P.




                                             (M) No. 1672 of 2023 and Mr.Sarthak Mehta,
                                             Advocate in Cr.M.P. (M) No. 1918 of 2023.





    For the Respondent:                      Mr.Anup Rattan, Advocate General, with Mr.
                                             Manoj    Chauhan,   Additional  Advocate





                                             General.

                                             SI Shiv Kumar, I.O Police Station
                                             Bhawanagar, District Kinnaur, H.P. present
                                             in person.


                        Vivek Singh Thakur, Judge (Oral)

Whether the reporters of the local papers may be allowed to see the Judgment? Yes

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(Vivek Singh Thakur), th 8 September, 2023 Judge.

(Keshav)